(1.) THE present petition was filed on 19. 8. 1994.
(2.) RULE was issued on 28. 2. 1995 returnable on 9. 3. 1995. The Court was pleased to stay recovery. Direct service was permitted.
(3.) THE remark in the Board shows that direct service affidavit is not filed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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