(1.) THE petition was sought to be withdrawn in view of the subsequent developments. Permission being granted, the petition is disposed of and Rule is discharged with no order as to costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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