(1.) IT is stated by the learned Additional Public Prosecutor that the appellant has died. Copy of the death certificate is placed on record.
(2.) IN view of the fact that the appellant has died, the present appeal abates and is accordingly disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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