LAWS(GJH)-2009-6-134

MUKUND ROY CHANDUBHAI AMIN Vs. KEYURBHAI GIRISHBHAI PATEL

Decided On June 30, 2009
MUKUND ROY CHANDUBHAI AMIN Appellant
V/S
KEYURBHAI GIRISHBHAI PATEL Respondents

JUDGEMENT

(1.) ADMIT. Shri Arpit Kapadia, learned Advocate waives service of notice of admission on behalf of the original plaintiffs in each Appeals from Orders.

(2.) WITH the consent of respective parties, all these Appeals from Orders are taken up for final hearing today.

(3.) HEARD Shri S. B. Vakil, learned Senior Advocate appearing with ms. Archana Acharya, learned Advocate appearing for the respective appellants original defendants and Shri P. C. Kavina, learned Senior Advocate appearing with Shri Arpit Kapadia, learned Advocate appearing for the original plaintiffs in each of the respective Appeals from Orders.