(1.) LEARNED Advocate Mr. Joshi for the petitioner seeks permission to amend the prayer clause.
(2.) PERMISSION is granted. Amendment to be carried out during the course of the day.
(3.) HEARD Mr. Joshi, learned Advocate for the petitioner.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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