VIJAY RANGLAL CHORASIYA Vs. STATE OF GUJARAT

Referred Judgements :-

R M MALKANI VS. STATE OF MAHARASHTRA [REFERRED TO]
SATBIR VS. STATE OF UTTAR PRADESH [REFERRED TO]
V C SHUKLA VS. STATE DELHI ADMINISTRATION [REFERRED TO]
RAM SINGH VS. COLLECTOR RAM SINGH [REFERRED TO]
KARNEL SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF KARNATAKA VS. K YARAPPA REDDY [REFERRED TO]
RAJESH GOVIND JAGESHA VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. LEKH RAJ [REFERRED TO]
STATE OF MAHARASHTRA VS. SURESH [REFERRED TO]
STATE OF MAHARASHTRA VS. NAJAKAT ALIA MUBARAK ALI [REFERRED TO]
MUNSHI SINGH GAUTAM VS. STATE OF M P [REFERRED TO]
SURENDER SINGH VS. STATE OF HARYANA [REFERRED TO]
HEERA VS. STATE OF RAJASTHAN [REFERRED TO]
K C DASS VS. STATE [REFERRED TO]
MIYANA ISMAILBHAI NOORMOHAMMED VS. STATE OF GUJARAT [REFERRED TO]
GEDALA RAMULU NAIDU VS. STATE OF ANDHRA PRADESH [REFERRED TO]
CHINNASAMY VS. STATE OF TAMIL NADU [REFERRED TO]
LALRINFELA VS. STATE OF MIZORAM [REFERRED TO]