MULJIBHAI GOBARBHAI PATEL Vs. GUJARAT ELECTRICITY BOARD

JUDGEMENT

(1.) MR. S. K. Patel, learned counsel for the petitioner, seeks permission to withdraw this petition with a liberty to approach the competent authority with a detailed representation. Permission, as prayed for is granted. The petition stands disposed of as withdrawn with the said liberty. Rule is discharged. Interim relief if any, stands vacated.