SAVARKUNDALA NAGAR PALIKA Vs. STATE OF GUJARAT

JUDGEMENT

(1.) RULE. Ms. Krina Calla, learned AGP waives service of rule on behalf of opponents nos. 1 to 3.

(2.) WITH the consent of the learned advocates appearing on behalf of the respective parties, the present application is taken up for final hearing today.

(3.) THE present application has been preferred by the applicant-original petitioner to extend the time to carryout the amendment in Special Civil Application No. 13794/1993 as per the order passed by this court in Civil Application No. 1171/1995.