(1.) LEARNED Advocate for the petitioner states that due to demise of the petitioner the learned Advocate for the petitioner seeks permission to withdraw the petition. Permission granted. The petition stands rejected as withdrawn. Rule discharged. Interim relief stands vacated.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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