(1.) THE petition is disposed of as having become infructous at the request of learned counsel Mr. Samir Gohil appearing with Mr. I. S. Supehia who requested disposal of the petition on instruction of the petitioner. Rule is discharged with no order as to costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN