MAFATLAL DENIM LIMITED Vs. SICOM LIMITED

Referred Judgements :-

DEEPIKA LEASING AND FINANCE LTD. V. DEEPIKA CHIT FUND (P) LTD. [REFERRED TO]
ARCIL V. ASHOK ORGANIK AND ORS. [REFERRED TO]
J K COTTON SPINNING AND WEAVING VS. STATE OF UTTAR PRADESH [REFERRED TO]
MUNICIPAL COUNCIL PALAI VS. T J JOSEPH [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. SHIV SHANKER [REFERRED TO]
JAIN INK MANUFACTURING COMPANY VS. LIFE INSURANCE CORPORATION OF INDIA [REFERRED TO]
ASHOKA MARKETING LIMITED SAHU JAIN SERVICES LIMITED K B PARSAI BENNETT COLEMAN AND COMPANY LIMITED VS. PUNJAB NATIONAL BANK:PUNJAB NATIONAL BANK:UNION OF INDIA:LIFE INSURANCE CORPORATION OF INDIA [REFERRED TO]
MAHARASHTRA TUBES LIMITED VS. STATE INDUSTRIAL AND INVESTMENT CORPORATION OF MAHARASHTRA LIMITED [REFERRED TO]
U P FINANCIAL CORPORATION VS. GEM CAP INDIA PRIVATE LIMITED [REFERRED TO]
U P FINANCIAL CORPORATION VS. NAINI OXYGEN AND ACETYLENE GAS LIMITED [REFERRED TO]
ALLAHABAD BANK VS. CANARA BANK [REFERRED TO]
SOLIDAIRE INDIA LIMITED VS. FAIRGROWTH FINANCE SERVICES LIMITED [REFERRED TO]
HARYANA FINANCIAL CORPORATION VS. JAGDAMBA OIL MILLS [REFERRED TO]
HINDUSTAN LEVER VS. STATE OF MAHARASHTRA [REFERRED TO]
NGEF LTD VS. CHANDRA DEVELOPERS PVT LTD [REFERRED TO]
JAY ENGINEERING WORKS LTD VS. INDUSTRY FACILITATION COUNCIL [REFERRED TO]
BAKEMANS INDUSTRIES PVT LTD VS. NEW CAWNPORE FLOUR MILLS [REFERRED TO]
TATA MOTORS LTD VS. PHARMACEUTICAL PRODUCTS OF INDIA LTD [REFERRED TO]
GUJARAT KAMDAR SAHKARI MANDLI LIMITED VS. AHMEDABAD SHREE RAMKRISHNA MILLS COMPANY LIMITED [REFERRED TO]
COMMERZ BANK AG VS. ARVIND MILLS LIMITED [REFERRED TO]
RAMA MULTITECH LTD VS. STATE [REFERRED TO]
ASGAR ALI VS. JAMIL AKHTAR SIDDIQUE [REFERRED TO]
SAYYED AQUEEL ARIF VS. UNIVERSITY OF PUNE [REFERRED TO]
HARISH C. RASKAPOOR AND ORS. VS. JAFERBHAI MOHMEDBHAI CHHATPAR, DIVYA VASUNDHARA FINANCIERS P. LTD. [REFERRED TO]