CHAUDHARY SHANKARBHAI KANJIBHAI Vs. MAPIBEN KANJIBHAI CHAUDHARY

JUDGEMENT

(1.) RULE. Mr. Viral Dave, learned advocate waives service of notice of Rule on behalf of the Opponents.

(2.) WITH the consent of learned advocates appearing on behalf of the respective parties, the present Misc. Civil Application is taken up for final hearing today.

(3.) HEARD Mr. Shivang Shah, learned advocate appearing on behalf of the applicants and Mr. Viral Dave, learned advocate appearing on behalf of the Opponents.