REGENT COMPUTRONICS PVT. LTD.

CHIEF GENERAL MANAGER Appellant

V/S

Ramshikant Ganeshbhai Chavda Respondents

Referred Judgements :-

YOGINATH D BAGDE VS. STATE OF MAHARASHTRA [REFERRED TO]
AJIT KUMAR NAG VS. GENERAL MANAGER P J INDIAN OIL CORPORATION LTD [REFERRED TO]
UNION OF INDIA VS. T V PATEL [REFERRED TO]
UNION OF INDIA VS. S K KAPOOR [REFERRED TO]
NARULA S. N. VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA & ORS. VS. RAM LAKHAN SHARMA [REFERRED TO]

JUDGEMENT

(1.) Heard Mr. Manish J. Patel, learned advocate for the petitioner and Mr. M. S. Trivedi, learned advocate for the respondent No.1.

(2.) In present petition the petitioner -? BSNL has prayed inter alia that :-?

(3.) So far as factual backdrop is concerned, it has emerged from the record and from the rival submissions by the learned advocates that present respondent, who served with petitioner - BSNL as Phone Inspector, retired from service in 2004.

Click here to view full judgment.

CHIEF GENERAL MANAGER Vs. RAMSHIKANT GANESHBHAI CHAVDA

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address