(1.) Heard Mr.Gadhia, learned advocate for the petitioner and Mr.Mirza, learned advocate for the respondent.
(2.) In present petition, the nagarpalika has challenged award dated 6.12.2003 passed by the learned Labour Court at Valsad in Reference (LCV) No.201 of 1990.
(3.) So far as factual backdrop is concerned, it has emerged from the record that: