HARJIBHAI JIVABHAI PATELIYA Vs. GUJARAT STATE CO-OPERATIVE

JUDGEMENT

(1.) Heard Mr. Shah, learned advocate for the petitioner. No one has entered appearance for the respondent.

(2.) In present petition, the petitioner has prayed, inter alia, that:-

(3.) After the petitioner submitted the petition in the registry, it was listed, for the first time, for appropriate orders on 17.6.2016, when this Court passed below quoted order:-