LAWS(GJH)-2018-4-115

JAYKISHAN @ JET KOLI Vs. STATE OF GUJARAT

Decided On April 10, 2018
Jaykishan @ Jet Koli Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Learned APP Ms. Nisha Thakore appears for respondent No.1 - State and learned advocate Mr. Jignesh Pandav appears for respondent No.2 - complainant.

(2.) Rule. The respondents waive service.

(3.) Considering the short dispute involved as also the settlement between the parties, the matter is taken up for final hearing today.