SUO Vs. VALLABHKUMAR NANJIBHAI KAKADIYA

JUDGEMENT

(1.) We have heard learned counsel Shri Trivedi appearing for the wife of the respondent herein and also learned counsel Shri D.K. Nakrani for the respondent.

(2.) When the matter came up on Board on 19.04.2018, this Court has passed following order:

(3.) It is also brought to our notice that against the order dated 19.04.2018, the respondent Contemnor has carried the matter by way of Special Leave to Appeal (C) No. 16525 of 2018 and the same was dismissed as withdrawn. The order dated 23.07.2018 passed in Special Leave to Appeal (C) No. 16526 of 2018 reads as under: