LAWS(GJH)-2018-6-170

JAYANTIBHAI AMBALAL PATEL Vs. PINAKINBHAI SOMABHAI PANCHAL

Decided On June 29, 2018
JAYANTIBHAI AMBALAL PATEL Appellant
V/S
Pinakinbhai Somabhai Panchal Respondents

JUDGEMENT

(1.) Heard learned advocate Mr.S.P. Majmudar for the petitioner and learned advocate Mr.Nirav Padhiyar for the respondents.

(2.) By means of the present petition, the petitioner has challenged order dated 09th February, 2017 passed by learned 2nd Additional Civil Judge, Deesa, being an order below Exh.1 in Regular Execution Application No.08 of 2016.

(3.) Regular Civil Suit No.213 of 2015 instituted by the plaintiff came to be disposed of as per decree dated 07th October, 2015 which was passed upon a compromise purshis Exh.21 submitted by the parties. The parties had arrived at a compromise settling the dispute which was converted into decree.