LAWS(GJH)-2018-5-116

VIKRAMBHAI VITTHAL BHAI DEDADRIA Vs. STATE OF GUJARAT

Decided On May 10, 2018
Vikrambhai Vitthal Bhai Dedadria Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Learned A.P.P. Ms. Nisha Thakore appears for respondent No.1 - State.

(2.) Learned advocate Mr. Harshang Patel seeks permission to appear for respondent No.2 - complainant as well as father of injured witness Mr. Yuvraj namely Mr. Batukbhai Madhar.

(3.) Permission is granted.