SANJAYBHAI PREMJIBHAI DABHI Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Learned advocate Mr.P.Y. Jasani states at bar that he has instructions to appear for the complainant and seeks permission to file appearance.

(2.) Permission is accordingly granted.

(3.) Heard learned advocate for the applicant, learned advocate Mr.P.Y. Jasani for the complainant and learned A.P.P. for the respondent - State.