RAJESH BHAGWATILAL GANDHI Vs. MANAGER/ EMPLOYER

Referred Judgements :-

UNION CARBIDE (INDIA) LTD. VERSUS D. SAMUEL AND OTHERS [REFERRED TO]
MANAGEMENT OF FENNER INDIA LTD. VERSUS PRESIDING OFFICER AND ANR. [REFERRED TO]
MANAGEMENT OF MAY AND BAKER INDIA LIMITED AND RESPONDENT VS. THEIR WORKMEN AND APPELLANTS [REFERRED TO]
NATIONAL ENGINEERING INDUSTRIES LIMITED VS. KISHAN BHAGERIA [REFERRED TO]
ANAND REGIONAL CO-OP OIL SEEDSGROWERS UNION LTD VS. SHAILESHKUMAR HARSHADBHAI SHAH [REFERRED TO]
SHANKARBHAI NATHALAL PRAJAPATI VS. MAIZE PRODUCTS [REFERRED TO]
JOHN JOSEPH KHOKAR VS. B S BHADANGE [REFERRED TO]
UNION CARBIDE INDIA LIMITED VS. RAMESH KUMBLA [REFERRED TO]
SUNITA B VATSARAJ VS. KARNATAKA BANK LIMITED [REFERRED TO]
ALOYSIUS NUNES VS. THOMAS COOK INDIA LIMITED [REFERRED TO]
SOMNATH TULSHIRAM GALANDE VS. PRESIDING OFFICER IIND LABOUR COURT PUNE [REFERRED TO]
APPARAO BASAVANNAPPA MANORE VS. WANDLESIDE NATIONAL CONDUCTORS LTD. [REFERRED TO]