RANJITBHAI MANGABHAI SANGADA Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Learned advocate Mr.Bhavesh Hajare states at bar that he has instructions to appear for the complainant and seeks permission to file his appearance.

(2.) Permission is accordingly granted.

(3.) Heard learned advocate for the applicant, learned advocate Mr.Bhavesh Hajare for the complainant and learned A.P.P. for the respondent - State.