(1.) Learned APP Ms. Thakore appears for respondent No.1 - State and learned advocate Mr. PB Khanderia appears for respondent No.2 - complainant and also injured witness Shivabhai Bavadiya.
(2.) Rule. The respondents waive service.
(3.) Considering the short dispute involved as also the settlement between the parties, the matter is taken up for final hearing today.