TRIBHUVANBHAI NARANDAS PATEL Vs. GANGARAM SHAKRABHAI PATEL

JUDGEMENT

(1.) Having heard the learned counsel appearing for the parties and having considered the materials on record, this Second Appeal is ordered to be admitted on the following substantial questions of law :

(2.) RULE returnable on 18th July 2018. Mr.Harivadan Mishra, the learned counsel appearing for the opponents - original defendants nos.1, 2 and 3 waives service of notice of rule. Direct service to the opponents nos.5, 6 and 7.

(3.) By this Civil Application, the applicant - appellant (original plaintiff) has prayed for the following reliefs :