LAWS(GJH)-2018-4-113

MAHENDRASINGH PRAVINSINGH ZALA Vs. STATE OF GUJARAT

Decided On April 03, 2018
Mahendrasingh Pravinsingh Zala Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Learned A.P.P. Ms. Nisha Thakore appears for respondent No.1 - State and learned advocate Mr. B.H. Solanki appears for respondent No. 2 - complainant.

(2.) Rule. The respondents waive service.

(3.) Considering the short dispute involved as also the settlement between the parties, the matter is taken up for final hearing today.