SHRI GOPINATHJI DEV MANDIR AND ITS SUBORDINATE TEMPLES PUBLIC TRUST GADHADA Vs. JANAKBHAI MOHANBHAI PATEL

Referred Judgements :-

JAMSHEDJI V. SOONABAI [REFERRED TO]
COMMISSIONER HINDU RELIGIOUS ENDOW MENTS MADRAS VS. LAKSHMINDRA THIRTHA SWAMIAR OF SHIRUR MUTT [REFERRED TO]
RATILAL PANACHAND GANDHI VS. STATE OF BOMBAY [REFERRED TO]
VENKATARAMANA DEVARU STATE OF MYSORE VS. STATE OF MYSORE:VENKATARAMANA DEVARU [REFERRED TO]
DURGAH COMMITTEE AJMER ATTORNEY GENERAL FOR INDIA VS. SYED HUSSAIN ALI:SYED HUSSAIN ALI [REFERRED TO]
SARDAR SYEDNA TAHER SAIFUDDIN SAHEB VS. STATE OF BOMBAY [REFERRED TO]
TILKAYAT SHRI GOVINDLALJI MAHARAJ TRIYAMBAK LAL GOSWAMI SHN CILANSHYAMLAIJI TILKAYAT SHRI GOWINDLAIJI VS. STATE OF RAJASTHAN [REFERRED TO]
ZILEY SINGH ARZMAND ALI SHIVANANDAN SHARMA VS. REGISTRAR CANE CO OPERATIVE SOCIETIES:SARSAWA SAHAKARI GANNA SAMITI LTD:THE REGISTRAR CANE CO OPERATIVE SOCIETIES [REFERRED TO]
MOHD AKRAM ANSARI VS. CHIEF ELECTION OFFICER [REFERRED TO]
JAI RANCHHOD BHOGILAL SEVAK VS. THAKORELAL PRANJIVANDAS JUMKHAWALAL [REFERRED TO]
CHAMELI BIBI VS. KANHAIYALAL AGARWALLA [REFERRED TO]
A D K RANGASWAMI RAJU VS. MUNICIPAL CHAIRMAN RAJAPALAYAM [REFERRED TO]
SHRINIVAS R ACHARYA VS. PURSHOTTAM CHATURBHUJ [REFERRED TO]
DHIRAJLAL VELJI GUCKA AND HASMUKHLAL KARSONDAS MEHTA VS. BHOGILAL AND PRATAP BHOGILAL [REFERRED TO]
SADANAND SHANTWAN SALVI VS. NASIK DIOCESAN COUNCIL REG TRUST [REFERRED TO]
MINOO RUSTOMJI SHROFF VS. CHARITY COMMISSIONER [REFERRED TO]
CHANDRAPRASAD RAMPRASAD VS. JINABHARTHI NARAYANBHARTHI [REFERRED TO]
ABDUL KHAIR VS. NAZIR HOSSAIN [REFERRED TO]