LAWS(GJH)-2018-5-104

AJIPBHAI AKBARBHAI TALPADA Vs. STATE OF GUJARAT

Decided On May 09, 2018
Ajipbhai Akbarbhai Talpada Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Learned A.P.P. Ms. Monali Bhatt appears for respondent No.1 - State.

(2.) Learned advocate Mr. Devdatt Vyas states at bar that he has instructions to appear for respondent No.2 - complainant and seeks permission to file his appearance on behalf of the respondent no.2 - complainant.

(3.) Permission is granted.