LAWS(GJH)-2018-7-383

SUTHAR ASHWINKUMAR CHIMANLAL Vs. STATE OF GUJARAT

Decided On July 06, 2018
Suthar Ashwinkumar Chimanlal Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Heard Mr. J.V. Japee learned advocate for the petitioner and Mr. Rashesh Rindani, learned AGP for the respondent No.1.

(2.) In this petition the petitioner has prayed, inter alia, that:-

(3.) So as to assail the order dated 24.2007 passed by learned Tribunal in Revision Application No. 358 of 2001 the petitioner has narrated below mentioned facts:-