RAJESH KUMAR S SHARMA Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard Mr. Nanavaty, learned advocate, with Mr. Gajjar, learned advocate for the petitioners, Mr. Devnani, learned AGP for respondent Nos.1, 2, 3 and 6 and Mr. Mehta, learned advocate for the respondent No.5 and Mr. Saiyed, learned advocate for the respondent No.4.

(2.) In this petition, the petitioners have prayed, inter alia, that:-

(3.) So far as factual background is concerned, the petitioners have averred and stated that:-