JAY AMITBHAI SHAH Vs. ROHINI SINGH & ORS

Referred Judgements :-

R. RAJGOPAL @ R.R. GOPAL AND ANOTHER VS. J. JAYALALITHA AND ANOTHER [REFERRED TO]
DOMINIQUE LAPIERE AND OTHERS VS. SWARAJPURI [REFERRED TO]
SWATANTER KUMAR V.S THE INDIAN EXPRESS LIMITED AND OTHERS [REFERRED TO]
KHUSHWANT SINGH VS. MENKA GANDHI [REFERRED TO]
DR. SHASHI THAROOR VS. ARNAB GOSWAMI [REFERRED TO]
ESSEL INFRAPROJECTS LTD. VS. DEVENDRA PRAKASH MISHRA AND OTHERS [REFERRED TO]
INDIAN EXPRESS NEWSPAPERS BOMBAY PRIVATE LIMITED BENNETT COLEMAN AND COMPANY LIMITED STATESMAN LIMITED KASTURI AND SONS LIMITED ANANDA BAZAR PATRIKA LIMITED VS. UNION OF INDIA [REFERRED TO]
R RAJAGOPAL ALIAS R R GOPAL VS. STATE OF TAMIL NADU [REFERRED TO]
A VENKATASUBBIAH NAIDU VS. S CHALLAPPAN [REFERRED TO]
SARDAR CHARANJIT SINGH VS. ARUN PURIE [REFERRED TO]
MOTHER DAIRY FOODS and PROCESSING LTD VS. ZEE TELEFILMS LTD [REFERRED TO]
RAM JETHMALANI VS. SUBRAMANIAM SWAMY [REFERRED TO]
TATA SONS LIMITED VS. GREENPEACE INTERNATIONAL [REFERRED TO]
SANJ DAILY LOKOPCHAR VS. GOKULCHAND GOVINDLAL SANANDA [REFERRED TO]
NAVEEN JINDAL VS. ZEE MEDIA CORPORATION LTD [REFERRED TO]
NATIONAL STOCK EXCHANGE OF INDIA LIMITED VS. MONEYWISE MEDIA PRIVATE LIMITED AND ORS. [REFERRED TO]