RAMJIBHAI KARSHANBHAI DODIYA Vs. DISTRICT MAGISTRATE

Referred Judgements :-

M V S MANIKAYALA RAO VS. M NARASIMHASWAMI [REFERRED TO]
GANGA BAI VS. VIJAY KUMAR [REFERRED TO]
DWARIKESH SUGAR INDUSTRIES LIMITED VS. PREM HEAVY ENGINEERING WORKS PRIVATE LIMITED [REFERRED TO]
PUNJAB NATIONAL BANK VS. O C KRISHNAN [REFERRED TO]
MARDIA CHEMICALS LIMITED VS. UNION OF INDIA [REFERRED TO]
MARDIA CHEMICALS LIMITED VS. UNION OF INDIA [REFERRED TO]
TRANSCORE VS. UNION OF INDIA [REFERRED TO]
TRANSCORE VS. UNION OF INDIA [REFERRED TO]
UNITED BANK OF INDIA VS. SATYAWATI TONDON [REFERRED TO]
KANAIYALAL LALCHAND SACHDEV VS. STATE OF MAHARASHTRA [REFERRED TO]
VINAY KUMAR KOHLI VS. UNION OF INDIA [REFERRED TO]
JAGDISH SINGH VS. HEERALAL [REFERRED TO]
MATHEW VARGHESE VS. AMRITHA KUMAR [REFERRED TO]
HARSHAD GOVARDHAN SONDAGAR VS. INTERNATIONAL ASSETS RECONSTRUCTION CO LTD [REFERRED TO]
VISHAL N. KALSARIA VS. BANK OF INDIA & ORS. [REFERRED TO]
AXIS BANK VS. SBS ORGANICS PRIVATE LIMITED AND ANOTHER [REFERRED TO]
CANARA BANK VS. M. AMARENDER REDDY & ANR. [REFERRED TO]
AUTHORIZED OFFICER, STATE BANK OF TRAVANCORE VS. MATHEW K.C. [REFERRED TO]
ITC LIMITED VS. BLUE COAST HOTELS LTD. & ORS. [REFERRED TO]
HINDON FORGE PVT. LTD. VS. STATE OF UTTAR PRADESH [REFERRED TO]