NIRAJ DEVSHIBHAI MEHTA Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard Mr. Nanavaty, learned advocate, with Mr. Gajjar, learned advocate for the petitioners, Mr. Devnani, learned AGP for respondent Nos.1, 2, 3, 6 and 7 and Mr. Mehta, learned advocate for the respondent No.5.

(2.) In this petition, the petitioners have prayed, inter alia, that:-

(3.) So far as factual background is concerned, the petitioners have averred and stated that:-