CHANDRESH @ CHANDRAKANT RUGNATHBHAI GADHIYA Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Learned advocate Mr. Dakshay Patel states at bar that he has instructions to appear for the complainant and injured witness - Mr.Ashokkumar Pipaliya and seeks permission to file appearance on their behalf.

(2.) Permission is accordingly granted.

(3.) Learned A.P.P. Ms.Monali Bhatt appears For the Respondent - State.