MARIRAJ MARIAPPAN Vs. GUJARAT UNIVERSITY

JUDGEMENT

(1.) Heard Mr. Anand Yagnik, learned advocate For the Petitioner, Mr. S.N. Shelat, learned senior advocate assisted by Mr. Nair for Ms. V.D. Nanavti for respondent no.1 University and Mr.Bhargav Pandya, learned AGP for respondent no.2.

(2.) Ms. V.D. Nanavati to file appearance on behalf of the respondent University and the same be accepted by the Registry.

(3.) By way of this petition under Article 226 of the Constitution of India, the petitioner has prayed for the following reliefs -