(1.) This appeal is filed by the assessee. At the time of admission of the appeal, following substantial question of law was framed:
(2.) Issue pertains to charging of interest tax in case of the assessee under the Interest Tax act, 1974 ('the Act' for short).
(3.) Brief facts are as under.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN