REGENT COMPUTRONICS PVT. LTD.

Meet Undakat Appellant

V/S

Institute Of Rural Management Respondents

Referred Judgements :-

ASHOK KUMAR THAKUR VS. UNIVERSITY OF HIMACHAL PRADESH [REFERRED TO]
KRISHNAN VS. KURUKSHETRA UNIVERSITY KURUKSHETRA [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
ANDI MUKTA SADGURU SHREE MUKTAJEE VANDAS SWAMI SUVARNA JAYANTI MAHOTSAV SMARAK TRUST VS. V R RUDANI [REFERRED TO]
REGIONAL ENGINEERING COLLEGE HAMIRPUR VS. ASHUTOSH PANDEY [REFERRED TO]
TERI OAT ESTATES P LIMITED VS. U T CHANDIGARH [REFERRED TO]

JUDGEMENT

(1.) Mr. M.R.Bhatt, learned Senior Counsel, with Mrs. M.M.Bhatt and Mr. Munjaal Bhatt, learned advocates for petitioner and Mr. D.C.Dave, learned Senior Counsel with Mr. U.N.Vyas, learned advocate for respondents.

(2.) The petitioner is a student of respondent No.1 institute. In present petition, the petitioner has prayed, inter alia, that:-

(3.) So far as factual backdrop is concerned, it has emerged from the record and from rival submissions that:-

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MEET UNDAKAT Vs. INSTITUTE OF RURAL MANAGEMENT

Referred Judgements :-

JUDGEMENT

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