LAWS(GJH)-2018-3-164

REKHABEN Vs. STATE OF GUJARAT

Decided On March 21, 2018
Rekhaben Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Learned A.P.P. Ms.Nisha Thakore appears for respondent No.1 - State and learned advocate Mr. Kunal Desai appears for respondent No.2 - complainant.

(2.) Rule. The respondents waive service.

(3.) Considering the short dispute involved as also the settlement between the parties, the matter is taken up for final hearing today.