(1.) By this application under Section 482 of the Code of Criminal Procedure, 1973, the applicants have prayed for the following reliefs:
(2.) The facts giving rise to this application are as under:
(3.) Being dissatisfied with the above order, issuing summons against the applicants, the applicants have preferred the present application.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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