MEHBUBBHAI USMANBHAI VADGAMA Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Learned advocate Mr.Dilip Joshi states at bar that he has instructions to appear for the complainant and seeks permission to file appearance.

(2.) Permission is accordingly granted.

(3.) Heard learned advocate for the applicants, learned advocate Mr.Dilip Joshi for the complainant and learned A.P.P. for the respondent - State.