(1.) Heard Mr. Virat Popat, learned advocate for the petitioner, Mr. Shirish Gohil, learned AGP for respondents no.1 to 3 and Mr. B.K. Raj, learned advocate for respondent no.4.
(2.) This Court had passed the following order on 15.12.2017:
(3.) Ultimately, the matter was kept today. At the request of the Court, Mr. V.N. Sarvaiya, Deputy Collector Land Reforms, Vadodara is present with the original file.