LAWS(GJH)-2018-1-214

VASIMBHAI VALIBHAI SAIYAD Vs. STATE OF GUJARAT

Decided On January 18, 2018
Vasimbhai Valibhai Saiyad Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Learned advocate Mr.P.M. Lakhani states at bar that he has instructions to appear for the complainant and seeks permission to file appearance.

(2.) Permission is accordingly granted.

(3.) Heard learned advocate for the applicant, learned advocate Mr.P.M. Lakhani for the complainant and learned A.P.P. for the respondent - State.