AMAR INFRASTRUCTURES LTD Vs. PATEL INFRASTRUCTURES PVT LTD

JUDGEMENT

(1.) Present petition has been preferred by the applicant herein seeking appointment of an Arbitrator under Section 11 of the Arbitration and Conciliation Act, 1996 to resolve the dispute between the petitioner and the respondent herein.

(2.) The facts leading to the present petition in nutshell are as under:-

(3.) Shri K.G.Sukhwani, learned advocate has appeared on behalf of the petitioner.