LAWS(GJH)-2018-12-174

JAGDISHBHAI @ CHAV CHEHARBHAI DESAI Vs. STATE OF GUJARAT

Decided On December 28, 2018
Jagdishbhai @ Chav Cheharbhai Desai Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) This is a petition seeking transfer of investigation of I-CR No.185 of 2016 with Ramol Police Station.

(2.) This Court on 13.07.2018 and 25.10.2018 (Coram : Mr.Dholaria, J.) passed the following order :- Order dated 13.07.2018

(3.) The progress report has been submitted to this Court by Investigating Officer dated 28.12.2018.