LAWS(GJH)-2018-5-121

JUSABHAI AAMADBHAI GHUGHA Vs. STATE OF GUJARAT

Decided On May 10, 2018
Jusabhai Aamadbhai Ghugha Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Learned A.P.P. Ms. Monali Bhatt appears for respondent No.1 - State.

(2.) Learned advocate Ms. Gitanjali Sonera states at bar that she has instructions to appear for respondent No.2 - complainant. She seeks permission to file her appearance for respondent no.2 - complainant.

(3.) Permission is granted.