LAWS(GJH)-2018-9-245

RAMJIBHAI MULJIBHAI ZALAVADIA Vs. SANDEEPBHAI RAMESHBHAI PATEL

Decided On September 05, 2018
Ramjibhai Muljibhai Zalavadia Appellant
V/S
Sandeepbhai Rameshbhai Patel Respondents

JUDGEMENT

(1.) Draft amendment allowed. The same shall be carried out at the earliest.

(2.) This Second Appeal is ordered to be admitted on the following substantial questions of law.