CHABAJI BALAJI - SINCE DECEASED Vs. GUJARAT REVENUE TRIBUNAL

Referred Judgements :-

SMITH V/S. EAST ELLOE RURAL DISTRICT COUNCIL [REFERRED TO]
BARODA MUNICIPAL CORPORATION VS. SOMA BHAJIJI [REFERRED TO]
STATE OF M. P. V/S. SYED QUAMARALI [REFERRED TO]
ABDUL VAKIL V/S. SECRETARY OF STATE [REFERRED TO]
STATE OF PUNJAB V/S. RAM SINGH [REFERRED TO]
P. MANI MOOPANAR VERSUS K.RAJAMMAL [REFERRED TO]
WARYAM SINGH VS. AMARNATH [REFERRED TO]
NAGENDRA NATH BORA LIKHIRAM COMMISSIONER OF HILLS DIVISION AND APPEALS ASSAM RAFIULLAH KHAN VS. COMMISSIONER OF HILLS DIVISION AND APPEALS ASSAM:BHANURAM PAGU:BHANURAM PEGU:AMULYA PRASAD CHALIHA [REFERRED TO]
RAMLAL VS. REWA COALFIELDS LIMITED [REFERRED TO]
PREM RAJ VS. D L F HOUSING AND CONSTRUCTION PRIVATE LIMITED [REFERRED TO]
TILOKCHAND AND MOTICHAND VS. H B MUNSHI [REFERRED TO]
BHUTNATH CHATTERJEE VS. STATE OF WEST BENGAL [REFERRED TO]
RAJENDER SINGH VS. SANTA SINGH [REFERRED TO]
BABHUTMAL RAICHAND OSWAL VS. LAXMIBAI R TARTA [REFERRED TO]
AJIT SINGH THAKUR SINGH VS. STATE OF GUJARAT [REFERRED TO]
MOHAMMAD YUNUS VS. MOHAMMAD MUSTAQIM [REFERRED TO]
MANI NARIMAN DARUWALA ALIAS BHARUCHA VS. PHIROZ N BHATENA:PHIROZ N BHATENA [REFERRED TO]
STATE OF PUNJAB VS. GURDEV SINGH:ASHOK KUMAR [REFERRED TO]
BHARMAPPA NEMANNA KAWALE VS. DHONDI BHIMA PATIL [REFERRED TO]
UNION OF INDIA VS. SUBE RAM [REFERRED TO]
MUNICIPAL CORPORATION OF GREATER BOMBAY VS. INDUSTRIAL DEVELOPMENT INVESTMENT CO PRIVATE LIMITED [REFERRED TO]
ACHUTANANDA BAIDYA VS. PRAFULLYA KUMAR GAYEN [REFERRED TO]
N BALAKRISHNAN VS. M KRISHNAMURTHY [REFERRED TO]
BABY VS. TRAVANCORE DEVASWOM BOARD [REFERRED TO]
HINDUSTAN PETROLEUM CORPORATION LIMITED VS. DOLLY DAS [REFERRED TO]
MUNICIPAL COUNCIL AHMEDNAGAR VS. SHAH HYDER BEIG [REFERRED TO]
UNION OF INDIA VS. BALBIR SINGH [REFERRED TO]
ESTRALLA RUBBER VS. DASS ESTATE PRIVATE LIMITED [REFERRED TO]
OUSEPH MATHAI VS. M ABDUL KHADIR [REFERRED TO]
NORTHERN INDIAN GLASS INDUSTRIES VS. JASWANT SINGH [REFERRED TO]
SADHANA LODH VS. NATIONAL INSURANCE COMPANY LIMITED [REFERRED TO]
HARYANA STATE HANDLOOM AND HANDICRAFT CORPORATION LIMITED VS. JAIN SCHOOL SOCIETY [REFERRED TO]
PUNDLIK JALAM PATIL VS. EXE ENG JALGAON MEDIUM PROJECT [REFERRED TO]
CHIMANLAL LALLUBHAI SHAH VS. DAHYABHAI RANCHHODBHAI [REFERRED TO]
JAGDISH PRASAD MATHUR VS. UNITED PROVINCES GOVERNMENT [REFERRED TO]
STATE OF PUNJAB VS. VISHWAJIT SINGH [REFERRED TO]