LAWS(GJH)-2018-5-71

JAYESH PRABHUBHAI KORINGA Vs. STATE OF GUJARAT

Decided On May 02, 2018
Jayesh Prabhubhai Koringa Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Learned A.P.P. Ms. Nisha Thakore appears for respondent No.1 - State.

(2.) Learned advocate Mr. Jay Patel states at bar that he has instructions to appear for respondent No.2 - complainant. He seeks permission to file his appearance on behalf of respondent no.2 - complainant.

(3.) Permissions is granted.