LAWS(GJH)-2018-5-120

SHIVABHAI VALABHAI DHAKHADA Vs. STATE OF GUJARAT

Decided On May 10, 2018
Shivabhai Valabhai Dhakhada Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Learned A.P.P. Ms. Nisha Thakore appears for respondent No.1 - State.

(2.) Learned advocate Mr. Tanmay Karia states at bar that he has instructions to appear for respondent No.3 - complainant. He seeks permission to file his appearance on behalf of respondent no.3 - complainant.

(3.) Permission is granted.