LAWS(GJH)-2018-2-90

SHANKARLAL CHHAGANLAL MAKWANA Vs. STATE OF GUJARAT

Decided On February 22, 2018
Shankarlal Chhaganlal Makwana Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Present application is filed with following prayers in para 11 thereof:-

(2.) The applicant filed Special Civil Application No.4692 of 2014 for following prayers:-

(3.) The said petition was disposed of with observations and directions as contained in para 7,8 and 9, which read as under:-