CHHATRASINH TAPUBHA JADEGA Vs. THE SUPERINTENDING ENGINEER(GETCO)

JUDGEMENT

(1.) Heard Mr. Rajyaguru, learned advocate for the petitioner and Ms.Nidhi K. Trivedi, learned advocate for Mr. Dave, learned advocate for the respondent electricity company.

(2.) In this petition, the petitioner has prayed, inter alia, that:

(3.) The petitioner has taken out this petition on strength of Circular No.446 said to have been issued by the respondent electricity company.